Allahabad High Court
Vikram Singh @ Mor Singh vs The State Of U.P. on 30 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1389 of 2014 Applicant :- Vikram Singh @ Mor Singh Opposite Party :- The State Of U.P. Counsel for Applicant :- Mirza Nadeem Murtaza,Avinash Kumar Srivastava,O.P. Tiwari Counsel for Opposite Party :- Govt.Advocate,Rajesh Kumar Sharma Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 30.10.2015 A.