Allahabad High Court
Rama Kant vs State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 3768 of 2014 Applicant :- Rama Kant Opposite Party :- State Of U.P. Counsel for Applicant :- Ganga Singh,Manohar Lal Syal,Shashi Kiran Arya Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the third week of November, 2015.
Order Date :- 29.10.2015 A.