Allahabad High Court
Ram Milan Tiwari S/O Prabhu Tiwari vs State Of U.P. Thru Prin. Secy. ... on 29 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 865 of 2010 Petitioner :- Ram Milan Tiwari S/O Prabhu Tiwari Respondent :- State Of U.P. Thru Prin. Secy. Irrigation & Ors. Counsel for Petitioner :- H.S. Tiwari Counsel for Respondent :- C.S.C.,Devendra Kumar,Dipak Seth Hon'ble Dr. Devendra Kumar Arora,J.
Sri H.S.Tiwari, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 29.10.2015 Arvind