Om Parakash Agrawal vs State Of U.P. And 12 Others

Citation : 2015 Latest Caselaw 3629 ALL
Judgement Date : 29 October, 2015

Allahabad High Court
Om Parakash Agrawal vs State Of U.P. And 12 Others on 29 October, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 60597 of 2015
 

 
Petitioner :- Om Parakash Agrawal
 
Respondent :- State Of U.P. And 12 Others
 
Counsel for Petitioner :- Krishna Kant Dwivedi
 
Counsel for Respondent :- C.S.C.,Archana Singh,S.P. Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 29.10.2015 Lbm/-