Allahabad High Court
Om Parakash Agrawal vs State Of U.P. And 12 Others on 29 October, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 60597 of 2015 Petitioner :- Om Parakash Agrawal Respondent :- State Of U.P. And 12 Others Counsel for Petitioner :- Krishna Kant Dwivedi Counsel for Respondent :- C.S.C.,Archana Singh,S.P. Singh Hon'ble Abhinava Upadhya,J.
As prayed, put up tomorrow as fresh.
Order Date :- 29.10.2015 Lbm/-