Allahabad High Court
Satish Chandra Bajpai vs The Hon'Ble A.C.J. High Court Of ... on 29 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2585 of 1990 Petitioner :- Satish Chandra Bajpai Respondent :- The Hon'Ble A.C.J. High Court Of Judicature At Allahabad & O Counsel for Petitioner :- M.P. Sharma,Ganesh Shanker Bajapi,H.S. Jain,Ramesh Chandra Saxena,S D Singh,S.C.Bajpai Counsel for Respondent :- C.S.C,Gaurav Mehrotra Hon'ble Dr. Devendra Kumar Arora,J.
No time left.
Sri R.C.Saxena, learned Counsel for the petitioner is continuing with his argument.
Put up tomorrow for further argument.
Order Date :- 29.10.2015 Arvind