Allahabad High Court
Jas Karan, S/O-Sri Vishambhar, vs State Of U.P.,Thru.Secretary, ... on 29 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5195 of 2009 Petitioner :- Jas Karan, S/O-Sri Vishambhar, Respondent :- State Of U.P.,Thru.Secretary, Forest Department, Counsel for Petitioner :- Ramesh Kr. Srivastava Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Ramesh Kumar Srivastava, learned Counsel for the petitioner prays for and is granted a weeks' further time for filing Rejoinder Affidavit.
Order Date :- 29.10.2015 Arvind