Allahabad High Court
Om Prakash Singh vs The State Of U.P.Through The ... on 29 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3106 of 2010 Petitioner :- Om Prakash Singh Respondent :- The State Of U.P.Through The Principal Secy.Dept.Of Home Counsel for Petitioner :- Ganesh Gupta,Varun Kumar Mishra Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Ganesh Gupta, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 29.10.2015 Arvind