Allahabad High Court
Manoj Kumar vs State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8448 of 2014 Applicant :- Manoj Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Tiwari Counsel for Opposite Party :- Govt.Advocate,Trinetra Shankar Pandey Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 29.10.2015 A.