Allahabad High Court
Gopal vs The State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9595 of 2015 Applicant :- Gopal Opposite Party :- The State Of U.P. Counsel for Applicant :- Manoj Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Ramakar Shukla, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
Learned A.G.A prays for and is granted two weeks time to file counter affidavit.
In the meantime learned counsel for the complainant may also file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 29.10.2015 A.