Allahabad High Court
Nitin @ Ankit Srivastava (Second ... vs State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7215 of 2014 Applicant :- Nitin @ Ankit Srivastava (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Manish Kumar Agnihotri Counsel for Opposite Party :- Govt.Advocate,V.S. Tripathi Hon'ble Bachchoo Lal,J.
On the joint request of the learned counsel for the parties, list in the next cause list.
Order Date :- 29.10.2015 A.