Allahabad High Court
Sushil Kumar Singh vs State Of U.P. Through Principal ... on 29 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5433 of 2010 Petitioner :- Sushil Kumar Singh Respondent :- State Of U.P. Through Principal Secy.Lucknow And Others Counsel for Petitioner :- Mohit Kumar Singh Counsel for Respondent :- C.S.C.,Dinesh Pratap Singh Hon'ble Dr. Devendra Kumar Arora,J.
Sri Mohit Kumar Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 29.10.2015 Arvind