Akhil Kumar @ Shobhit vs The State Of U.P.

Citation : 2015 Latest Caselaw 3603 ALL
Judgement Date : 29 October, 2015

Allahabad High Court
Akhil Kumar @ Shobhit vs The State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7246 of 2014
 

 
Applicant :- Akhil Kumar @ Shobhit
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Vineet Kumar Mishra,Manoj Kr. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 29.10.2015 A.