Allahabad High Court
Veer Bahadur Singh ( Second Bail ) vs State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9591 of 2015 Applicant :- Veer Bahadur Singh ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- R.P. Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is second bail application.
List with previous papers before the appropriate bench.
Order Date :- 29.10.2015 A.