Anil Kumar Tripathi vs The State Of U.P.Through Secy Nagr ...

Citation : 2015 Latest Caselaw 3592 ALL
Judgement Date : 29 October, 2015

Allahabad High Court
Anil Kumar Tripathi vs The State Of U.P.Through Secy Nagr ... on 29 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1758 of 2004
 

 
Petitioner :- Anil Kumar Tripathi
 
Respondent :- The State Of U.P.Through Secy Nagr Vikas And 5 Ors
 
Counsel for Petitioner :- Rajendra P Shukla
 
Counsel for Respondent :- C.S.C.,Ajai Kumar Singh Raj,Ved Prakash Sharma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.P.Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 29.10.2015 Arvind