Allahabad High Court
Anil Kumar Tripathi vs The State Of U.P.Through Secy Nagr ... on 29 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1758 of 2004 Petitioner :- Anil Kumar Tripathi Respondent :- The State Of U.P.Through Secy Nagr Vikas And 5 Ors Counsel for Petitioner :- Rajendra P Shukla Counsel for Respondent :- C.S.C.,Ajai Kumar Singh Raj,Ved Prakash Sharma Hon'ble Dr. Devendra Kumar Arora,J.
Sri R.P.Shukla, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 29.10.2015 Arvind