Allahabad High Court
Deshraj Gupta vs State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9597 of 2015 Applicant :- Deshraj Gupta Opposite Party :- State Of U.P. Counsel for Applicant :- Sumit K. Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Brijesh Kumar Yaday, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
Learned A.G.A prays for and is granted two weeks time to file counter affidavit.
In the meantime learned counsel for the complainant may also file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List on 26.11.2015.
Order Date :- 29.10.2015 A.