Jitendra Bahadur Singh @ Jeetu ( ... vs State Of U.P.

Citation : 2015 Latest Caselaw 3588 ALL
Judgement Date : 29 October, 2015

Allahabad High Court
Jitendra Bahadur Singh @ Jeetu ( ... vs State Of U.P. on 29 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9580 of 2015
 

 
Applicant :- Jitendra Bahadur Singh @ Jeetu ( Seocnd Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamlesh Singh,Sushil Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is second bail application.

List with previous papers before the appropriate bench.

Order Date :- 29.10.2015 A.