Allahabad High Court
Karan Singh vs Commissioner Moradabad Division ... on 28 October, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 59683 of 2015 Petitioner :- Karan Singh Respondent :- Commissioner Moradabad Division And 6 Others Counsel for Petitioner :- Narendra Kumar Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel represents the respondents no. 1 and 2.
Issue notice to the respondents no. 3 to 7 returnable at an early date.
Steps be taken within a week.
The respondents may file counter affidavit within a month.
List thereafter.
Order Date :- 28.10.2015 Lbm/-