Arvind Kumar Singh vs State Of U.P.Through Secy. Local ...

Citation : 2015 Latest Caselaw 3573 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Arvind Kumar Singh vs State Of U.P.Through Secy. Local ... on 28 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8966 of 2010
 

 
Petitioner :- Arvind Kumar Singh
 
Respondent :- State Of U.P.Through Secy. Local Bodies Lko.And Ors.
 
Counsel for Petitioner :- Rakesh Pathak
 
Counsel for Respondent :- C.S.C.,R.D.Shahi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Rakesh Pathak, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 28.10.2015 Arvind