Allahabad High Court
Arvind Kumar Singh vs State Of U.P.Through Secy. Local ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 8966 of 2010 Petitioner :- Arvind Kumar Singh Respondent :- State Of U.P.Through Secy. Local Bodies Lko.And Ors. Counsel for Petitioner :- Rakesh Pathak Counsel for Respondent :- C.S.C.,R.D.Shahi Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Rakesh Pathak, learned Counsel for the petitioner, case is adjourned.
List again.
Order Date :- 28.10.2015 Arvind