Allahabad High Court
Ram Lakhan vs The State Of U.P. on 28 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4540 of 2014 Applicant :- Ram Lakhan Opposite Party :- The State Of U.P. Counsel for Applicant :- Badri Prasad Singh,Ayodhya Prasad Mishra Counsel for Opposite Party :- Govt.Advocate,Ajeet Kumar Singh,Devendra Pratap Hon'ble Bachchoo Lal,J.
Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.
List on 5.11.2015.
Order Date :- 28.10.2015 A.