Allahabad High Court
Anoop Kumar And Another vs State Of U.P. on 28 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9403 of 2015 Applicant :- Anoop Kumar And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Nouphil Ahmad,Pradeep Kumar Tripathi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 28.10.2015 A.