Allahabad High Court
Kaushlenmdra Kumar vs District Inspector Of Schools ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 9797 of 2006 Petitioner :- Kaushlenmdra Kumar Respondent :- District Inspector Of Schools Sultanpur & 2 Ors. Counsel for Petitioner :- Sharad Tewari,Diwakar Singh Kaushik,Mahendra Singh Rathore,Onkar Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Diwarker Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 28.10.2015 Arvind