Allahabad High Court
Dashrath Singh vs State Of U.P. And 2 Others on 28 October, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 59647 of 2015 Petitioner :- Dashrath Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Sanjay Kumar Verma Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, put up tomorrow as fresh.
Order Date :- 28.10.2015 Lbm/-