Allahabad High Court
Shiv Kumar Pal vs State Bank Of Saurastra Thru M.D. & ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6088 of 2007 Petitioner :- Shiv Kumar Pal Respondent :- State Bank Of Saurastra Thru M.D. & 3 Ors. Counsel for Petitioner :- K.K. Gautam Counsel for Respondent :- Sudeep Seth Hon'ble Dr. Devendra Kumar Arora,J.
Sri K.K.Gautam, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 28.10.2015 Arvind