Allahabad High Court
Achyutanand Mishra S/O Sri Ram ... vs State Of U.P.Through Its ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4205 of 2009 Petitioner :- Achyutanand Mishra S/O Sri Ram Chandra Mishra Respondent :- State Of U.P.Through Its Education Anubhag-8 And Others Counsel for Petitioner :- Satish Chandra 'Kashish' Counsel for Respondent :- C.S.C.,Vishal Verma Hon'ble Dr. Devendra Kumar Arora,J.
Sri Satish Chandra 'Kashish', learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder affidavit.
List thereafter.
Order Date :- 28.10.2015 Arvind