Allahabad High Court
Smt. Guddi Devi ( Fourth Bail ) vs State Of U.P. on 28 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9479 of 2015 Applicant :- Smt. Guddi Devi ( Fourth Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Suresh Kumar Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is fourth bail application.
List with previous papers before the appropriate bench.
Order Date :- 28.10.2015 A.