Allahabad High Court
Madhav Ram vs State Of U.P. on 28 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8410 of 2015 Applicant :- Madhav Ram Opposite Party :- State Of U.P. Counsel for Applicant :- Ashish Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 28.10.2015 A.