Allahabad High Court
Gyan Prakash Bajpai And 53 Others vs State Of U.P.Through ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4164 of 2006 Petitioner :- Gyan Prakash Bajpai And 53 Others Respondent :- State Of U.P.Through Prn.Secy.Industries And 2 Others Counsel for Petitioner :- Manish Mathur,Md.Altaf Mansoor,Narendra Kumar Pande Counsel for Respondent :- C.S.C.,Sobhit Mohan Shukla Hon'ble Dr. Devendra Kumar Arora,J.
It is informed that Sri N.K.Pandey, advocate will argue on behalf of all the petitioner.
On his request, case is adjourned.
List again.
Order Date :- 28.10.2015 Arvind