Allahabad High Court
Radhey Shyam Misrha vs State Of U.P. & Others on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5103 of 1999 Petitioner :- Radhey Shyam Misrha Respondent :- State Of U.P. & Others Counsel for Petitioner :- Lalit Shukla Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned Standing Counsel, put up tomorrow i.e. 29.10.2015.
Order Date :- 28.10.2015 Arvind