Allahabad High Court
Amar Singh vs State Of U.P. on 28 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9493 of 2015 Applicant :- Amar Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Amar Nath Dubey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 28.10.2015 A.