Allahabad High Court
Monu Singh vs State Of U.P. on 28 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9059 of 2015 Applicant :- Monu Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Put up day after tomorrow before the appropriate bench.
Order Date :- 28.10.2015 A.