Allahabad High Court
Sarju Sharma vs State Of U.P. on 28 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7094 of 2015 Applicant :- Sarju Sharma Opposite Party :- State Of U.P. Counsel for Applicant :- Bhola Singh Patel,Pravin Kumar Verma Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 28.10.2015 A.