Allahabad High Court
Shitala Prasad Misra vs State Of U.P. Through Secy. Minor ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3616 of 2000 Petitioner :- Shitala Prasad Misra Respondent :- State Of U.P. Through Secy. Minor Irrigation & 2 Others Counsel for Petitioner :- C.B. Verma,C.B. Misra,J.K. Misra,Pawan Kumar Mishra,Pritam Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Pritam Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 28.10.2015 Arvind