Ram Prasad vs State Of U.P. Through Secy. Forest ...

Citation : 2015 Latest Caselaw 3532 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Ram Prasad vs State Of U.P. Through Secy. Forest ... on 28 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3470 of 2003
 

 
Petitioner :- Ram Prasad
 
Respondent :- State Of U.P. Through Secy. Forest Deptt. Of U.P. Govt. And
 
Counsel for Petitioner :- Sanjay Misra,Hanumant Yadav,Vidya Bhushan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Hanumant Yadav, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 28.10.2015 Arvind