Smt. Arti Devi Thru Her Husband ... vs State Of U.P.Thru ...

Citation : 2015 Latest Caselaw 3531 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Smt. Arti Devi Thru Her Husband ... vs State Of U.P.Thru ... on 28 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 332 of 2015
 

 
Petitioner :- Smt. Arti Devi Thru Her Husband Dheeraj Kumar @ Bhura
 
Respondent :- State Of U.P.Thru Prin.Secy.(Home) Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Sunil Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, list in the next cause list.

Order Date :- 28.10.2015 A.