Allahabad High Court
Ritesh Kumar Tewari vs State Of U.P. Thru Prin.Secy. Home ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2580 of 2007 Petitioner :- Ritesh Kumar Tewari Respondent :- State Of U.P. Thru Prin.Secy. Home & 2 Ors. Counsel for Petitioner :- R.K. Upadhyay Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri R.K.Upadhyay, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 28.10.2015 Arvind