Allahabad High Court
Prithvi Sagar S/O Sri Shiva ... vs Union Of India Through Its ... on 28 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4200 of 2009 Petitioner :- Prithvi Sagar S/O Sri Shiva Shanker Respondent :- Union Of India Through Its Secretary Ministry Of Law Counsel for Petitioner :- Krishna Kumar Singh,Parmatma Prasad Singh Counsel for Respondent :- C.S.C.,A.S.G.,Illigible,Jyotinjay Verma Hon'ble Dr. Devendra Kumar Arora,J.
Learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder Affidavit.
Order Date :- 28.10.2015 Arvind