Allahabad High Court
Ram Khelawan Yadav [Objection ... vs State Of U.P., Thru. Prin. Secy. ... on 27 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 750 of 2010 Petitioner :- Ram Khelawan Yadav [Objection Filed] Respondent :- State Of U.P., Thru. Prin. Secy. P.W.D., & Others Counsel for Petitioner :- S.P.Singh Somvanshi Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri S.P.Singh Somvanshi, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 27.10.2015 Arvind