Allahabad High Court
Dileep Kumar S/O Late Hajari Lal, vs State Of U.P. Through The ... on 27 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5919 of 2008 Petitioner :- Dileep Kumar S/O Late Hajari Lal, Respondent :- State Of U.P. Through The Principal Secretary,In The Deptt.O Counsel for Petitioner :- A.P.Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri A.P.Singh, learned Counsel for the petitioner, case is adjourned.
List again.
Order Date :- 27.10.2015 Arvind