Allahabad High Court
Sanjay vs State Of U.P. And 2 Others on 27 October, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 59576 of 2015 Petitioner :- Sanjay Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Satendra Pratap Singh Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, put up tomorrow as fresh.
Order Date :- 27.10.2015 Lbm/-