Allahabad High Court
Shavitri Singh vs Addl. Commissioner Judicial, ... on 27 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 2113 of 2003 Petitioner :- Shavitri Singh Respondent :- Addl. Commissioner Judicial, Lucknow & 5 Ors. Counsel for Petitioner :- Brijesh Verma,Ashish Bhatt,Chandra Shekhar Sonkar,Desh Mitra Anand,Q.M.Haq,S.N.Singh Gaharwar,Vimal Kishore Verma Counsel for Respondent :- C.S.C.,R.N. Gupta Hon'ble Dr. Devendra Kumar Arora,J.
Sri S.N.Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 27.10.2015 Arvind