Allahabad High Court
Dr. J.N. Mishra vs State Of U.P. on 27 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 2531 of 2013 Appellant :- Dr. J.N. Mishra Respondent :- State Of U.P. Counsel for Appellant :- Govind Saran Hajela Counsel for Respondent :- Govt. Advocate,R P Singh Parihar Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on request of learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 27.10.2015 Ashish Pd.