Dr. J.N. Mishra vs State Of U.P.

Citation : 2015 Latest Caselaw 3506 ALL
Judgement Date : 27 October, 2015

Allahabad High Court
Dr. J.N. Mishra vs State Of U.P. on 27 October, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2531 of 2013
 

 
Appellant :- Dr. J.N. Mishra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Govind Saran Hajela
 
Counsel for Respondent :- Govt. Advocate,R P Singh Parihar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on request of learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 27.10.2015 Ashish Pd.