Pradeep Kumar Verma And Another vs State Of U.P.

Citation : 2015 Latest Caselaw 3499 ALL
Judgement Date : 27 October, 2015

Allahabad High Court
Pradeep Kumar Verma And Another vs State Of U.P. on 27 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9472 of 2015
 

 
Applicant :- Pradeep Kumar Verma And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhter Abbas,Syed Suleman Abbas
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Farooq Ayaub, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned A.G.A. prays for and is granted four weeks time to file counter affidavit.

In the meantime learned counsel for the complainant may also file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 27.10.2015 A.