Allahabad High Court
Umaesh Awasthi vs State Of U.P.Through Registrar ... on 27 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3776 of 2004 Petitioner :- Umaesh Awasthi Respondent :- State Of U.P.Through Registrar Cooperative Counsel for Petitioner :- S.P.Singh,S P Shukla,Smt. P.L. Nigam,Sunil Sharma Counsel for Respondent :- C.S.C.,Ajai Shukla,Anurag Kumar Singh,Ashok Kumar,Ashok Sinha,Ashwani Kumar,B.K.Chaudhary,Kapil Dev,Murli Manohar Srivastava,O P Srivastava,Raghvendra Singh Hon'ble Dr. Devendra Kumar Arora,J.
An application along with affidavit of compliance of judgment and order dated 13.7.2015 on behalf of opposite party no.5 filed in Court is taken on record.
It has been informed that an application for recall of the judgment and order dated 13.7.2015 has been moved on behalf of opposite party no. 2. The Order Sheet reveals that this matter has been assigned by Hon'ble Senior Judge to Hon'ble Anil Kumar, J..
In view of the above, list this petition before the appropriate Court in the next cause list.
Order Date :- 27.10.2015 Arvind