Allahabad High Court
Sriram, vs State Of U.P.,Thru. Secretary, ... on 27 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1225 of 2010 Petitioner :- Sriram, Respondent :- State Of U.P.,Thru. Secretary, Education (Basic) & Others Counsel for Petitioner :- Pt. S. Chandra Counsel for Respondent :- C.S.C.,A.M.Tripathi Hon'ble Dr. Devendra Kumar Arora,J.
Sri Pt. S. Chandra, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 27.10.2015 Arvind