Allahabad High Court
Sri Indra Sen Singh And 11 Others vs State Of U.P.Through Secretary ... on 27 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2830 of 2006 Petitioner :- Sri Indra Sen Singh And 11 Others Respondent :- State Of U.P.Through Secretary Nagriya Rozgar Evam Garibi Counsel for Petitioner :- R.B.S.Rathaur,Chandra Shekher Pandey Counsel for Respondent :- C.S.C.,A.K.Chaturvedi,Mushtaq Ahmad Siddiqui Hon'ble Dr. Devendra Kumar Arora,J.
Sri R.B.S.Rathaur, learned Counsel for the petitioner submitted that this matter may be considered separately as the facts and circumstances of this case are different.
In view of the above, writ petition no. 2830(SS) of 2006 be listed separately.
List in the next cause list.
Order Date :- 27.10.2015 Arvind