Allahabad High Court
Shri Dutta Pd. Shukla S/O Late Ram ... vs State Of U.P. Thru Principal ... on 27 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4043 of 2010 Petitioner :- Shri Dutta Pd. Shukla S/O Late Ram Shanker Shukla & Anr. Respondent :- State Of U.P. Thru Principal Secretary Finance & Anr. Counsel for Petitioner :- Ganga Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Ganga Singh, learned Counsel for the petitioner is reported to be out of station.
Case is adjourned.
List again.
Order Date :- 27.10.2015 Arvind