Allahabad High Court
Dhuruv Kumar (Second Bail) vs State Of U.P. on 27 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7605 of 2015 Applicant :- Dhuruv Kumar (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Ashish Raman Mishra Counsel for Opposite Party :- Govt. Advocate,Ashutosh Bajpai Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted further one week and no more time to file counter affidavit.
List thereafter.
Order Date :- 27.10.2015 A.