Allahabad High Court
R.C. Tiwari vs The State Of U.P. on 27 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9465 of 2015 Applicant :- R.C. Tiwari Opposite Party :- The State Of U.P. Counsel for Applicant :- Shishir Pradhan Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 27.10.2015 A.