Allahabad High Court
Rahul vs State Of U.P. on 27 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 6616 of 2010 Appellant :- Rahul Respondent :- State Of U.P. Counsel for Appellant :- B.R. Mishra,S.P. Singh Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on request of learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 27.10.2015 Ashish Pd.