Allahabad High Court
Pintu Vishwakarma @ Jai Prakash ... vs State Of U.P. on 27 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9464 of 2015 Applicant :- Pintu Vishwakarma @ Jai Prakash Vishwakarma Opposite Party :- State Of U.P. Counsel for Applicant :- Mata Prasad Yadav,Jay Krishna Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 27.10.2015 A.